Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 100A in The Tamil Nadu Cinemas (Regulation) Rules, 1957 100A. [ [Inserted by G.O. Ms. No. 281, Home, dated the 21st August 1981.] On receipt of the application, the licensing authority shall follow the procedure prescribed in rule 35-A in Part 11(a).]
