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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(6) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006

(6)Contents of application for license or permission under the Act. - Every application for a license or permission under the Act shall be in writing and shall contain:
(a)The name of applicant,
(b)The place at which the exhibition is to be given or video library is to be kept,
(c)The number of seats to be installed in the case of exhibition of film,
(d)Such other particulars as may be prescribed.