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Union of India - Section

Section 8 in Coinage Act, 1906

8. [ and 9. [Substituted for original Section 7, heading "Bronze Coinage" preceding S.7, S.8 and S.9, by the Indian Coinage (Amendment) Ordinance (4 of 1942), Section 2.]

* * * * * *][* * * * * * * *] [Heading "Dimensions and Designs of Coins" omitted by the Indian Coinage (Amendment) Act (28 of 1947), Section 4 (7-6-1947).]