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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(13B) in Abkari Act, 1 of 1077

(13B)"Indian Made Foreign Liquor" means any foreign liquor other than Foreign Made Foreign Liquor;”;][(14) intoxicating drug means any intoxicating substance other than a Narcotic drug or a psychotropic substance regulated by the Narcotic Drugs and Psychotropic Substance Act, 1985 (Central Act, 61 of 1985), which the Government may by notification declare to be an intoxication drug.] [Substituted firstly by section 2 of Act L of 1112 and again section 2(e) of Act 4 of 1996.]