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[Cites 0, Cited by 0] [Section 27A] [Entire Act]

State of Rajasthan - Subsection

Section 27A(2) in The Jai Narain Vyas University Jodhpur Act, 1962

(2)The Syndicate shall for the purpose of satisfying itself about the standards of education in such a college, institution or department, may direct an enquiry to be made in the prescribed manner by a standing committee consisting of such persons as are deemed fit.