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State of Madhya Pradesh - Section

Section 44 in The M.P. Samaj Ke Kamjor Vargon Ke Liye Vidhik Sahayata Tatha Vidhik Salah Adhiniyam, 1976

44. Application of other laws not barred.

- The provisions of this Act, shall be in addition to and not in derogation of, the provisions of any other law for the time being in force.