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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(9) in The Gujarat Agricultural Lands Ceiling Act, 1960

(9)"co-operative joint farming society" means a co-operative farming society-
(i)in which the ownership of all the land under its control vests, and which gets all such land cultivated jointly by its members; or
(ii)the members of which cultivate their lands jointly;