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[Cites 0, Cited by 0] [Section 49(6)] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(6)(ii) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(ii)If a deceased employee or pensioner leaves behind a widow or widower, the family pension shall become payable to the widow or widower, failing which to the eligible child.