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[Cites 0, Cited by 0] [Section 99] [Entire Act]

Nagpur Province - Subsection

Section 99(2) in The City of Nagpur Corporation Act, 1948

(2)All dividends and other sums received in respect of any such investment shall, as soon as possible after receipt, be paid into the appropriate sinking fund and invested in the manner prescribed by sub-section (1).