Calcutta High Court (Appellete Side)
Parayan Sarkar vs Ar The State Of West Bengal & Ors on 17 August, 2023
163 17.8.2023 MAT 653 of 2023
Ct-08 with
I.A No. CAN 1 of 2023
Parayan Sarkar
Vs.
ar The State of West Bengal & Ors.
Mr. Avik Sardar
Mr. Barun Chatterjee
... For the Appellant
Mr. Dijadas Chakraborty
Mr. Abhishek Sikdar
... For the K.M.C
1.Since one of us (Soumen Sen, J) is not inclined to take up this matter on personal ground, the matter is released from the list.
2. The matter shall be placed before the Hon'ble Chief Justice for assignment. (Uday Kumar, J.) (Soumen Sen, J.) 2