Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act] State of West Bengal - Subsection Section 11(3)(a) in The West Bengal College Teachers (Security Of Service) Act, 1975 (a)during the first six months of the period of suspension at the rate of fifty per cent, of his total monthly emoluments.