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[Cites 0, Cited by 6] [Section 99(3)] [Section 99] [Entire Act]

Union of India - Subsection

Section 99(3)(a) in The Wakf Act, 1995

(a)extend the period of supersession by another six months with reasons to be recorded in writing and, the period of continuous supersession shall not exceed more than a year; or(b) reconstitute the Board in the manner provided in section 14.