Section 98(2) in The Delhi School Education Rules, 1973
(2)[ Every appointment made by the managing committee of an aided school shall, initially, be provisional and shall require the approval of the Director:Provided that the approval of the Director will be required only where Director's nominee was not present in the Selection Committee/DPC or in case there is difference of opinion among the members of the Selection Committee:-Provided further that the provision of this sub-rule shall not apply to a minority aided school] [Sub-rule (2) Substituted by The Delhi School Education (Amendment) Rules, 1990 (w.e.f. 23.2.1990).].
