Section 3(1)(iv) in Chhattisgarh Panchayat (Purchase of Material and Goods) Rules, 2013

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State of Chattisgarh - Subsection

Section 3(1)(iv) in Chhattisgarh Panchayat (Purchase of Material and Goods) Rules, 2013

(iv)In case of Gram Panchayat material and goods, costing more than Rs. 10,000/- and in case of Janpad Panchayat and Zila Panchayat, costing more than Rs.50,000/- it will be compulsory to invite open tenders. Tenders obtained separately material wise from firms shall be tabulated in ascending order of supply rate as follows : -

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State of Chattisgarh - Subsection

Section 3(1)(iv) in Chhattisgarh Panchayat (Purchase of Material and Goods) Rules, 2013