Madras High Court
K.Kolanchiyammal vs The District Collector on 10 December, 2021
Author: G.K.Ilanthiraiyan
Bench: G.K.Ilanthiraiyan
WP.No.26284 of 2021
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 10.12.2021
CORAM
THE HONOURABLE Mr. JUSTICE G.K.ILANTHIRAIYAN
WP.No.26284 of 2021
K.Kolanchiyammal ... Petitioner
Vs
1.The District Collector,
Kallakurichi District,
Kallakurichi
2.District Revenue Officer,
Kallakurichi District,
Kallakurichi
3.Revenue Divisional Officer,
Divisional Revenue Office,
Kallakurichi
4.The Tahsildar,
Kallakurichi Taluk Office,
Kallakurichi District ... Respondents
Prayer :- Writ Petition is filed under Article 226 of the Constitution of India
praying to issue a Writ of Mandamus directing the respondents to issue
natham patta in respect of property namely Colony Natham land measuring
about 1308 sq.ft. in old S.No.86/3B, New S.No.86/37, situated at
1/4
https://www.mhc.tn.gov.in/judis
WP.No.26284 of 2021
K.Mamananthal Main Road, Kallakurichi Municipality, Kallakurichi Distict
based on the petitioner's representation dated 20.09.2021 and issue patta in
the name of petitioner.
For Petitioner : Mr.M.Ramadoss
For Respondents : Mr.S.Rajesh
Government Advocate
ORDER
This writ petition is filed for direction directing the respondents to issue natham patta in respect of property namely Colony Natham land measuring about 1308 sq.ft. in old S.No.86/3B, New S.No.86/37, situated at K.Mamananthal Main Road, Kallakurichi Municipality, Kallakurichi Distict based on the petitioner's representation dated 20.09.2021 and issue patta in the name of petitioner.
2. Without expressing any opinion on merits of the writ petition, the fourth respondent is directed to conduct enquiry on the petitioner's representation dated 20.09.2021 and, after issuance of notice to the counter 2/4 https://www.mhc.tn.gov.in/judis WP.No.26284 of 2021 parties, if any, and giving opportunity of hearing to the petitioner and the counter parties, pass orders on merits and in accordance with law within a period of twelve weeks from the date of receipt of copy of this order.
3. With the above direction, this writ petition is disposed of. No order as to costs.
10.12.2021 lok Index:Yes/No Internet:Yes/No Speaking/Non speaking 3/4 https://www.mhc.tn.gov.in/judis WP.No.26284 of 2021 G.K.ILANTHIRAIYAN, J.
lok To
1.The District Collector, Kallakurichi District, Kallakurichi
2.District Revenue Officer, Kallakurichi District, Kallakurichi
3.Revenue Divisional Officer, Divisional Revenue Office, Kallakurichi
4.The Tahsildar, Kallakurichi Taluk Office, Kallakurichi District WP.No.26284 of 2021 10.12.2021 4/4 https://www.mhc.tn.gov.in/judis