Section 20 in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012
20. Authorities of the University.
- The following shaft be the authorities of the University, namely:-(i)the Board of Management;(ii)the Academic Council;(iii)the Faculties; and(iv)such other authorities as may be declared by the Statutes to be the authorities of the University.
