Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act] State of Gujarat - Subsection Section 28(2)(c) in The Gujarat Scheduled Castes Development Corporation Act, 1985 (c)the form and manner in which accounts shall be maintained and the balance sheet and income and expenditure accounts shall be prepared;