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[Cites 0, Cited by 1] [Section 29(2)] [Section 29] [Entire Act]

State of Telangana - Subsection

Section 29(2)(b) in Telangana Forest Act, 1967

(b)prohibit the import or export or moving of such timber or other forest produce without a permit from a forest officer duly authorised to issue the same, or otherwise than in accordance with the conditions of such permit, or in the case of timber, without a transit mark affixed by such officer;