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State of Karnataka - Section

Section 85 in Karnataka Forest Act, 1963

85. [ Responsibility of occupants and holders of land for the preservation of sandal trees etc. [Substituted by Act 20 of 2001 w.e.f. 5.9.2002.]

- Every occupant or holder of land or any other person referred to in section 83 shall preserve all sandal trees growing in his land, and shall in the event of its theft, at once, report such fact to the nearest Forest Officer or Police Officer.]