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[Cites 0, Cited by 2] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(e) in The Indian Stamp Act, 1899

(e)in the case of an instrument of exchange [including swap] [Inserted by Finance Act, 2019 (Act No. 7 of 2019) dated 21.2.2019.] by the parties in equal shares;