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[Cites 0, Cited by 0] [Section 45(5)] [Section 45] [Entire Act]

State of Kerala - Subsection

Section 45(5)(a) in Kerala Agricultural University Act, 1971

(a)A grant not less than next expenditure incurred in the year 1969-70 on such of the activities and institutions of the agricultural, animal husbandry and other Government departments as are transferred to the University.