K G Mahadevappa vs K G Parameshwarappa on 23 September, 2010

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Karnataka High Court

K G Mahadevappa vs K G Parameshwarappa on 23 September, 2010

Bench: Huluvadi G.Ramesh

 

1

m THE HIGH COURT OF KARNATAKA, AT BAN(§;sj.x:3:§E
DATED THIS THE 23m' DAY OF  " %
BEFORE  %%%%n%  : 
THE HC>H'BLE 1*dR.JUST1CE 
CRINHNAL APPEAL mt3.;%43;  % 1   

K.G.Mahadev:appa,  . _4 V 

S/o.K. Guruaiddappa.    "
R!o.Kanchigar1a1v111a' ge, "T V  "

Davangcrc        _ APPELLANT

 """  .    Adv.)
KL}. Paraxk u  

s;o.1<;.G. Maizgdmappa, "»z.r,f..~y,gﬂm,
R ,1 0. K_ane::higa1'xa1 viilagé,

  <¢L_';h.a1:);tisLag:1'1_fi  « %%%%% .. .
  RESPONDENT

Lakshman T.Mar1ta9;ani, Adv.) gm: Appeal is ﬁled 11/5.378(4) C-r.PC pl-aymg' . L'; act amide the Judgment dated 5.1.2008 passed by the Pr}. 'Civ§1,_..Jud;ge [Jd1'. D11.) 65 JMFC, Charmagiri in CC Hb.11¢f9/2006 acquitting the respondent/amused for the __ 11/3. 138 ofthe N13121:.

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