Section 17(4) in Dr. Vishwanath Karad MIT World Peace University Act, 2016
(4)The Controller of Examinations shall be responsible for,-(a)preparing and announcing in advance, the calendar of examinations;(b)arrangement for printing of question papers;(c)arrangement for the timely publication of result of examinations and other tests;(d)taking disciplinary action where necessary against the candidates, paper-setters, examiners, moderators or any other persons connected with examinations and found guilty of malpractices in relations to the examinations;(e)reviewing, from time to time, the results of University examinations and forward reports thereon to the Academic Council.
