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Jammu & Kashmir High Court - Srinagar Bench

Saifuddin Soz vs Pritam Singh Oberoi & Others on 3 February, 2021

Bench: Tashi Rabstan, Sanjay Dhar

                                                                        Sr. No. 103


                 HIGH COURT OF JAMMU AND KASHMIR
                         (Srinagar Bench - DB)
                        (Through video conference from Jammu)

                                                    CM 736/2020
                                                    in LPA 29/2020
                                                    (Through video conference)

Saifuddin Soz                                         .....Petitioner(s)/Appellant(s)

                                 Through :- Mr. S.A. Makroo, Sr. Adv., with
                                            Mr. B.A. Malla, Adv.

                           V/s

Pritam Singh Oberoi & others                                      .....Respondent(s)

                                 Through :- Ms. Afrooza Hassan, Adv vice Ms.
                                            Asifa Padroo, AAG

Coram:          HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
                HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                     ORDER

It is submitted on behalf of respondents that copy of the application bearing CM No. 736/2020) has not been supplied to the respondents. Learned counsel for the applicant-appellant to supply copy of application to other side during the course of this week, who shall file objections, if any, by or before next date of hearing.

List again on 16.02.2021. Meanwhile, interim direction, if any, to continue till next date before the Bench.

JAMMU                              (SANJAY DHAR)          (TASHI RABSTAN)
03.02.2021                                JUDGE                    JUDGE
(Madan Verma)