Jammu & Kashmir High Court - Srinagar Bench
Saifuddin Soz vs Pritam Singh Oberoi & Others on 3 February, 2021
Bench: Tashi Rabstan, Sanjay Dhar
Sr. No. 103
HIGH COURT OF JAMMU AND KASHMIR
(Srinagar Bench - DB)
(Through video conference from Jammu)
CM 736/2020
in LPA 29/2020
(Through video conference)
Saifuddin Soz .....Petitioner(s)/Appellant(s)
Through :- Mr. S.A. Makroo, Sr. Adv., with
Mr. B.A. Malla, Adv.
V/s
Pritam Singh Oberoi & others .....Respondent(s)
Through :- Ms. Afrooza Hassan, Adv vice Ms.
Asifa Padroo, AAG
Coram: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
ORDER
It is submitted on behalf of respondents that copy of the application bearing CM No. 736/2020) has not been supplied to the respondents. Learned counsel for the applicant-appellant to supply copy of application to other side during the course of this week, who shall file objections, if any, by or before next date of hearing.
List again on 16.02.2021. Meanwhile, interim direction, if any, to continue till next date before the Bench.
JAMMU (SANJAY DHAR) (TASHI RABSTAN) 03.02.2021 JUDGE JUDGE (Madan Verma)