Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Assam - Subsection Section 7(9) in The Assam Agricultural University Act, 1968 (9)to maintain Colleges relating to agriculture, fisheries, diary, veterinary medicine, animal sciences, home science, agricultural engineering, forestry, and allied sciences ;
