Chattisgarh High Court
Sanjay Kashyap vs The State Of Chhattisgarh 9 ... on 12 December, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
MCRC No. 9104 of 2018
Sanjay Kashyap Versus The State Of Chhattisgarh
1
12-12-2018Heard.
Admit.
Call for the case diary and list the matter for final hearing in due course.
sd/-
(Sharad Kumar Gupta) Judge Khushi