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State of Tamilnadu - Section

Section 87 in Tamil Nadu Educational Rules

87.

The fee or the instalment thereof shall be paid by a new pupil before his name is enrolled in addition to the admission fee of fifty paise payable under rule 33. A pupil shall not be enrolled or admitted after the beginning of a term unless he has paid all the instalments of fees which he would have had to pay, had his name been on the rolls from the beginning of the term.(See also rules 38, 85 and 91)Fee Receipts