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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(12) in The Anna University of Technology, Tiruchirappalli Act, 2006

(12)[ to institute Assistant Professorships, Associate Professorships, Professorships and any other teaching posts required by the University and to appoint persons to such Assistant Professorships, Associate Professorships, Professorships and other teaching posts;] [Substituted by Act No. 25 of 2010, dated 11.6.2010.]