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[Cites 0, Cited by 0] [Section 106(2)] [Section 106] [Entire Act]

State of Uttarakhand - Subsection

Section 106(2)(b) in Uttarakhand Panchayati Raj Act, 2016

(b)prescribing that, on payment of fees in accordance with such scale as is specified in this behalf plans and specifications shall be obtainable from the Zila Panchayat ;