Allahabad High Court
F.C.I. Mazdoor Union vs Presiding Officer, Employees ... on 9 September, 2011
Author: Sunil Hali
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- WRIT - C No. - 31714 of 2011 Petitioner :- F.C.I. Mazdoor Union Respondent :- Presiding Officer, Employees Provident Fund And Others Petitioner Counsel :- S.K. Mishra Respondent Counsel :- C.N. Tripathi,R.K. Singh Hon'ble Sunil Hali,J.
As payed, list in the next cause list. Rejoinder affidavit, if any, may be filed in the meanwhile.
Interim order is extended till the next date of listing.
Order Date :- 9.9.2011 NS (Justice Sunil Hali)