Calcutta High Court (Appellete Side)
Sri Subrata Kumar Mondal vs The Damodar Valley Corporation on 19 June, 2013
Author: Dipankar Datta
Bench: Dipankar Datta
1
69 19.6.13
Sc W. P. No. 16607 (W) OF 2013
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Sri Subrata Kumar Mondal
- vs.-
The Damodar Valley Corporation & Ors.
Mr. Amritendu Bhowmick ....For the Petitioner Mr. Dipankar Ghosh .....For the State. Mr. Shyamal Sur .....For the State.
On the joint prayer of the parties hearing of this writ petition stands adjourned.
Put up the writ petition as 'Motion' on next Tuesday (25.6.2013).
(Dipankar Datta,J.)