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Rajasthan High Court - Jodhpur

Lrs Of Late Sohan Lal vs Sajjan Kumar on 10 November, 2022

Author: Madan Gopal Vyas

Bench: Madan Gopal Vyas

     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                      JODHPUR
             S.B. Civil Revision Petition No. 188/2022

       Lrs Of Late Sohan Lal, S/o Kesara Ram
1.     Hari Kishan S/o Sohanlal, Aged About 62 Years, R/o Shiv
       Chowk, Ward No. 13, Nohar, Tehsil Nohar, District
       Hanumangarh. (Raj.)
2.     Rajuram S/o Sohanlal, Aged About 58 Years, R/o Shiv
       Chowk, Ward No. 13, Nohar, Tehsil Nohar, District
       Hanumangarh. (Raj.)
3.     Pawan Kumar S/o Rishi Kumar, aged about 52 years, R/o
       Shiv Chowk, Ward No. 13, Nohar, Tehsil Nohar, District
       Hanumangarh. (Raj.)
4.     Deewan S/o Rishi Kumar, Aged About 44 Years, R/o Shiv
       Chowk, Ward No. 13, Nohar, Tehsil Nohar, District
       Hanumangarh. (Raj.)
5.     Manoj S/o Rishi Kumar, Aged About 46 Years, R/o
       Opposite Dcm Roma Hospital, Ganpati Timber Store,
       Satyam Plywood Jaipur (Raj.)
6.     Indra Kumar S/o Rishi Kumar, Aged About 57 Years, R/o
       Dhani    Shikhan,        Ward      No.     1,    Tehsil   Nohar,   District
       Hanumangarh.
                                                                   ----Petitioners
                                    Versus
1.     Sajjan Kumar S/o Shri Jagdish Kumar Chachan, R/o
       Village Nohar, Tehsil Nohar, District Hanumangarh.
2.     Surendra S/o Rishi Kumar, C/o State Bank Of India,
       Branch Nathdwara, District Rajsmand.
3.     Pushpa D/o Shri Rishi Kumar, W/o Lal Chand, R/o Old Bus
       Stand,       Near       Gurudwara,         Anoopgarh,        District   Sri
       Ganganagar.
                                                                 ----Respondents


For Petitioner(s)          :     Mr. Moti Singh
For Respondent(s)          :




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                                                                                 (2 of 2)             [CR-188/2022]


                                              HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order 10/11/2022 Heard.

Issue notice. Issue notice of stay application also to respondent No.1-Sajjan Kumar. Notices are returnable within four weeks.

Till then, effect and operation of the order dated 05.11.2022 (Annex.1) passed in Execution No.31/2016 by learned Additional District Judge No.1, Nohar and further proceedings in Execution Petition No.31/2016 pending before Additional District Judge No.1, Nohar shall remain stayed.

(MADAN GOPAL VYAS),J 159-Bharti/-

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