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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(2) in Telangana Mutually Aided Co-Operative Societies Act, 1995

(2)"State level Co-operative society" means a co-operative society having its area of operation extending to the whole of a State;]
(s)"surplus" means the net excess of income over the expenditure.