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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1)(b) in Certificate Courses to Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(b)"Admission" for the purpose of these rules means admission of candidates in the Second Year/Third Semester of the Professional Diploma Courses in the First Shift;