Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Odisha - Section

Section 22 in Utkal University of Culture Act, 1999

22. Board of Studies.

(1)There shall be a Board of Studies for each branch of study or branches of study as the Board may decide.
(2)The constitution, powers and functions, of the Board of Studies shall be prescribed by the Statutes.