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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Rajasthan - Subsection

Section 68(2) in Rajasthan State Dental Council Rules, 2008

(2)Every such application shall first be referred by the Registrar to the authority who ranted the applicant his qualification or qualifications to ascertain whether there is any valid objection to such removal.