Kerala High Court
N.Prakash vs M.V.Govindan Master on 20 December, 2024
Author: Anil K. Narendran
Bench: Anil K.Narendran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
&
THE HONOURABLE MR.JUSTICE MURALEE KRISHNA S.
Friday, the 20th day of December 2024 / 29th Agrahayana, 1946
CONTEMPT CASE(C) NO. 3252 OF 2024(S) IN WP(C) 19253/2010
PETITIONER/NOT A PARTY TO W.P.C. NO. 19253 OF 2010:
N.PRAKASH, AGED 60 YEARS, SON OF LATE A.NARAYANA RAO,
PRAJITH VIHAR, AYINI ROAD, MARADU P.O., ERNAKULAM,
PIN - 682 304.
BY SRI. N. PRAKASH (Party-In-Person)
RESPONDENTS/NOT A PARTY TO W.P.C. NO. 19253 OF 2010:
1. M.V.GOVINDAN MASTER, CPI(M) STATE SECRETARY "SYAMA", MORAZHA
P.O, TALIPARAMBA, KANNUR, PIN - 670 331.
2. SHAIK DARVESH SAHEB IPS, STATE POLICE CHIEF, STATE POLICE
HEADQUARTERS, THIRUVANANTHAPURAM, PIN - 695 010.
3. G.SPARJAN KUMAR IPS, IGP AND COMMISSIONER OF POLICE, POLICE
GROUND, CV RAMAN PILLAI ROAD, PANAVILA, THYCAUD,
THIRUVANANTHAPURAM, PIN - 695 014.
4. GIRILAL.D, (SUBSTITUTED) CIRCLE INSPECTOR OF POLICE (STATION
HOUSE OFFICER), T.C.25/3200(1), VANCHIYOOR POLICE STATION,
THIRUVANANTHAPURAM CITY, PIN - 695 035.
THE NAME OF R4 IS SUBSTITUTED AS 'SHANIF H.S'
INSTEAD OF 'GIRILAL D' AS PER ORDER DATED 18/12/2024
IN IA 7/2024 IN COC 3252/2024
ADDITIONAL R5 TO R11 IMPLEADED
5. PRAJEESH SASI, STATION HOUSE OFFICER,
CANTONMENT POLICE STATION, NEAR SECRETARIAT,
CANTONMENT GATE, STATUE, THIRUVANANTHAPURAM - 695 001.
6. BINOY VISWAM, CPI STATE SECRETARY, P.R. NAMBIAR SMARAKAM,
KALLACHI, NADAPURAM, KOZHIKODE - 673 506.
7. PANNIAN RAVINDRAN, PANNYAN HOUSE, SECTION 2,
KAKKAD ANGADI, PUZHATHI, KAKKAD P.O., KANNUR - 670 005.
P.T.O.
8. JAYACHANDRAN KALLINGAL, GENERAL SECRETARY,
JOINT COUNCIL OF STATE SERVICE ORGANISATIONS,
RESIDING AT K.N.R.A 65B, KADAPPATHALA, NEAR GOLF CLUB,
KOWDIAR P.O., THIRUVANANTHAPURAM - 695 003.
9. PUTTA VIMALADITYA IPS, DIG AND COMMISSIONER OF POLICE,
POLICE COMMISSIONERATE, KOCHI CITY, PARK VIEW,
MARINE DRIVE, ERNAKULAM - 682 011.
10. MOHAMMED SHIYAS, DISTRICT CONGRESS COMMITTEE PRESIDENT,
ERNAKULAM, RESIDING AT VADAPPILLIL HOUSE, THAIKATTUKARA P.O.,
ALUVA - 682 006.
11. SARADA MURALEEDHARAN IAS, CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
ADDL.R5 TO R11 ARE IMPLEADED AS PER ORDER DATED 18/12/2024
IN IA 3/2024 IN COC 3252/2024.
ADDITIONAL R12 TO R18 IMPLEADED
12. M.VIJAYAKUMAR, PHAS (PATTUR HOUSING ACCOMMODATION
SCHEME OF KERALA STATE HOUSING BOARD), EMS NAGAR,
PATTOOR, THIRUVANAHTHAPURAM - 690 529.
13. V.K. PRASANTH MLA, ROOM NOS. 31 AND 32, NILA BUILDING,
MLA HOSTEL, VIKAS BHAVAN P.O., THIRUVANANTHAPURAM -695 033.
14. V. JOY MLA, SOUHRUDHAM, PERUGUZHI P.O.,
THIRUVANANTHAPURAM-695 305.
15. KADAKAMPALLY SURENDRAN MLA, KADAKAMPALLY,
T.C. 79/678, KARIKKAKOM P.O., THIRUVANANTHAPURAM -695 305.
16. T.J.VINOD MLA, THAIVELIKKAKATH, NAROTH ROAD,
THAMMANAM P.O., KOCHI - 682 032.
17. DOMINIC PRESENTATION, VALIYATHAYIL,
SUNORO CHURCH ROAD, ELAMKULAM, COCHIN - 682 020.
P.T.O.
18. ANISH JOY, CIRCLE INSPECTOR OF POLICE, (STATION HOUSE OFFICER),
ERNAKULAM CENTRAL POLICE STATION, OLD RAILWAY STATION ROAD,
NEAR KERALA HIGH COURT, ERNAKULAM - 682 018.
ADDL.R12 TO R18 ARE IMPLEADED AS PER ORDER DATED
18/12/2024 IN IA 6/2024 IN COC 3252/2024.
BY SRI.ASOK M.CHERIAN, ADDITIONAL ADVOCATE GENERAL &
SRI.T.S.SHYAM PRASANTH, GOVERNMENT PLEADER FOR R2 TO R4
This Contempt of court case (civil) having come up for orders on
20.12.2024, the court on the same day passed the following:
P.T.O.
ANIL K. NARENDRAN & MURALEE KRISHNA S., JJ.
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Contempt Case (C)No.3252 of 2024
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Dated this the 20th day of December, 2024
ORDER
Anil K. Narendran, J.
Pursuant to the order of this Court dated 18.12.2024, the petitioner has filed amended Contempt of Court Case, which is placed on record. The pleadings in support of the memorandum of charges in respect of some of the respondents, namely, respondents 2, 11, etc. find no place in the statement of facts of the contempt case. The petitioner, who appeared in person, to address arguments on the above aspect.
List on the reopening day, i.e., 06.01.2025.
Sd/-
ANIL K. NARENDRAN, JUDGE Sd/-
MURALEE KRISHNA S., JUDGE MIN 20-12-2024 /True Copy/ Assistant Registrar