Section 15(4) in Hyderabad Metropolitan Development Authority Act, 2008
(4)Every modification made under the provisions of this section shall be published in the [Telangana] [Substituted by G.O.Ms.No.147, Municipal Administration & Urban Development (M1) Department, dated 31.10.2015.] Gazette and newspapers and the modifications shall come into operation from the date of publication of such notification in the [Telangana] [Substituted by G.O.Ms.No.147, Municipal Administration & Urban Development (M1) Department, dated 31.10.2015.] Gazette and newspapers.
