Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 26 in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013

26. Termination of Pilot's outward duties.

- The duties of a Pilot in regard to an outward bound vessel shall cease when he has piloted the vessel upto the limits of the compulsory pilotage waters (Outer Tuna Buoy).