Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Vindhya Province - Subsection Section 1(2) in The Abolition of Jagirs and Land Reforms Act, 1952 (Vindhya Pradesh) (2)It extends to the whole of [Vindhya Pradesh Region] [Substituted, for the words 'State of Vindhya Pradesh ' by M.P.A.L.O. 1956 (w.e.f. 1-11-1956).].
