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[Cites 0, Cited by 5] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(1) in The Advocates Act, 1961

(1)Where any country, specified by the Central Government in this behalf by notification in the Official Gazette, prevents citizens of India from practising the profession of law or subjects them to unfair discrimination in that country, no subject of any such country shall be entitled to practise the profession of law in India.