Calcutta High Court
Narendra Kumar Berlia vs Om Prakash Berlia And Ors on 26 July, 2021
Author: I. P. Mukerji
Bench: I. P. Mukerji, Arindam Mukherjee
OD - 1
ORDER SHEET
APOT/70/2021
WITH
CS/79/2011
IA NO. GA/1/2021
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
NARENDRA KUMAR BERLIA
VS
OM PRAKASH BERLIA AND ORS
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI
The Hon'ble JUSTICE ARINDAM MUKHERJEE Date : 26TH JULY, 2021.
Appearance:
Mr. Jishnu Chowdhury, Adv.
Mr. S. Mukherjee, Adv.
Mr. A. Ali, Adv.
Mr. A. Sardar, Adv.
Mr. R. Das, Adv.
Mr. Sakya Sen, Adv.
Ms. H. Chakraborty, Adv.
Mr. C. Gupta, Adv.
Mr. A. K. Roy, Adv.
Mr. S. R. Kakrania, Adv.
Mr. I. Dutta, Adv.
Mr. R. Banerjee, Adv.
Ms. D. Adhikari, Adv.
The Court : We admit the appeal after condonation of delay. As the point involved is very short, we propose to dispose of the appeal dispensing with all formalities.
We observe and direct that the admissibility and proof of documents tendered in Court with or without objection, marked as exhibits or initially marked as exhibits and subsequently directed to be deleted from the list of exhibits shall be open and considered at the trial of the suit in accordance with law.
The impugned judgement and order dated 18th September, 2018 clarified and modified to the above extent.
The appeal (APOT No.70 of 2021) and the connected application (IA No: GA No.1 of 2021) are disposed of accordingly.
(I. P. MUKERJI, J.) (ARINDAM MUKHERJEE, J.) A Dey