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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(3) in Chhattisgarh Public Distribution System (Control) Order, 2004

(3)Normally in rural areas, shop shall be established on the basis of Gram Panchayat as unit but another shop can be established if the distance is beyond 3 kilometers from the beneficiaries. The location of ship shall be in center of these areas wherefrom the supplies of foodstuff can easily be made available to inhabitants.