Bombay High Court
Gangaram Ramji Tidke vs Ramesh Bakaram Badge And 2 Ors on 6 March, 2019
Author: Swapna Joshi
Bench: Swapna Joshi
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
SECOND APPEAL NO. 612 OF 2006
Gangaram Ramji Tidke ....Petitioner
V/S
Ramesh Bakaram Badge And 2 Ors ....Respondent
Ad /na Vyawahare, Np Deogade For Petitioner Hl Bhagat, Nr Borkar, Is Charlewar/r-3a , 3b For Respondent CORAM : MRS. SWAPNA JOSHI, J DATE : 6th March, 2019 P.C. :
S.O. for two weeks at the request of Mr. VR.Borkar, Adv appearing for LR\'s of R.No.3 A ( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 06/03/2019 ::: Downloaded on - 14/03/2019 03:20:08 :::