Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13C(4A)] [Section 13C] [Entire Act]

State of Karnataka - Subsection

Section 13C(4A)(d) in The Karnataka Legislature Salaries, Pensions And Allowances Act, 1956

(d)The Secretary, Karnataka Legislative Council Shall be the Secretary of the Authority].