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State of Rajasthan - Section

Section 17 in Rajasthan Control of Goondas Rules, 1975

17. [Bond for attendance of person who has filed appeal under section 6 of the Act] [Inserted by G.S.R. 188 vide Notification No.F. 10(4)/Home/Gr. V/74, dated 4.3.1977(Published in Rajasthan Gazetted, Part 4-C, dated 7.3.1977, page 940).]

— A bond securing the attendance of any person in whose favour the operation of an order under Section 3 of the Act has been stayed under Section 6 of the Act shall be in Form III.