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Union of India - Section

Section 8 in The Central Electricity Regulatory Commission (Payment of fees) Regulations, 2008

8. Accounting of fee.-

Application filing fee received shall be entered into a register to be maintainedby the Commission for the purpose in the format given in the Form-I appended tothese regulations and the licence fee received shall be entered into a register to be maintained for the purpose in the format given in the Form-II separately fortransmission licensee and the licensee for inter-State trading in electricity.