Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 144E] [Entire Act]

Union of India - Subsection

Section 144E(5) in The Indian Post Office Rules, 1933

(5)The Counter Postal Assistant/Supervisor shall arrange for payment of 'IMO' to the payee after verifying the confidential 'IMO" number, identity of the payee and the correctness of its actual booking.