Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 3 in Tamil Nadu Motor Vehicles (Special Provisions) Repeal Act, 1991 3. Repeal of Ordinance. - The Tamil Nadu Motor Vehicles (Special Provisions) Repeal Ordinance, 1990 (Tamil Nadu Ordinance 6 of 1990), is hereby repealed.
