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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(j) in Railway Passengers (Manner of Investigation of Untoward Incidents) Rules, 2020

(j)'Jama Talashi' means the report about the recovery of any belongings of the person affected by the untoward incident;